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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(f) in Madhya Pradesh Social Audit Rules, 2013

(f)"Primary Stakeholder" means the wage seekers and their families who have worked under the Employment Guarantee Scheme and residents of the village where the Employment Guarantee Scheme works are being carried out;