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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(4)(g) in The U.P. Secondary Education Services Commission (Procedure and Conduct of Business) First Regulations, 1995

(g)discharging any duty as may be entrusted to him by the Commission or the Chairman.