Section 403 in The Punjab Municipal Corporation Act, 1976
403. Power of Government to require production of documents.
- The Government may at any time require the Commissioner -(a)to produce any record, correspondence, plan or other document in his possession or under his control;(b)to furnish any return, plan, estimate, statement, account or statistics relating to the proceedings, duties or works of the Corporation or any of the municipal authorities;(c)to furnish or obtain and furnish any report.
