Section 6(1)(k) in Cable Television Networks Rules, 1994

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(k) in Cable Television Networks Rules, 1994

(k)denigrates women through the depiction in any manner of the figure of a woman, her form or body or any part thereof in such a way as to have the effect of being indecent, or derogatory to women, or is likely to deprave, corrupt or injure the public morality or morals;

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 6(1)(k) in Cable Television Networks Rules, 1994