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State of Gujarat - Section

Section 207 in The Bombay Land Revenue Code, 1879

207. Provision where last day for appeal falls on a Sunday or a holiday.

- Whenever the last day of any period provided in this chapter for the presentation of an appeal falls on a Sunday or other holiday recognized by [[State] [The words 'the Provincial Government' were substituted for the word 'Government', by the Adaptation of Indian Laws Order in Council.] Government] the day next following the close of the holiday shall be deemed to be such last day.