Supreme Court - Daily Orders
Cellular Operators Association Of ... vs Union Of India And Ors on 23 July, 2025
Author: Sanjay Kumar
Bench: Sanjay Kumar
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ITEM NO.102 COURT NO.14 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 3472/2009
CELLULAR OPERATORS ASSOCIATION
OF INDIA AND ORS Appellant(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
WITH
C.A. No. 5783/2014 (XVII)
IA No. 4/2016 - MODIFICATION OF COURT ORDER
IA No. 3/2015 - PERMISSION TO FILE ANNEXURES
IA No. 2/2014 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES
C.A. No. 7212/2014 (XVII)
C.A. No. 3477/2009 (XVII)
IA No. 1/2009 - EX-PARTE STAY
C.A. No. 7523/2009 (XVII)
IA No. 2/2009 - STAY APPLICATION
C.A. No. 5961/2014 (XVII)
IA No. 1/2014 - EX-PARTE STAY
IA No. 4/2016 - MODIFICATION OF COURT ORDER
IA No. 3/2014 - PERMISSION TO FILE ANNEXURES
IA No. 2/2014 - PERMISSION TO FILE LENGTHY LIST OF DATES
C.A. No. 6339/2014 (XVII)
Date : 23-07-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KUMAR
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Appellant(s) Ms. Madhu Sikri, AOR
Mr. Jasbir Bidhuri, Adv.
Signature Not Verified
Mr. Pukhrambam Ramesh Kumar, AOR
Digitally signed by
babita pandey
Date: 2025.07.24
16:34:10 IST
Reason:
Ms. V. Mohna, Sr. Adv.
Mr. Padmesh Mishra, aDv.
Ms. Swati Ghildiyal, Adv.
Mr. Anukalp Jain, Adv.
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Mr. B.K. Satija, Adv.
Ms. Sunita Sharma, Adv.
Mr. Arkaj Kumar, Adv.
Mr. Amrish Kumar, AOR
Mr. Gopal Jain, Sr. Adv.
Mr. Mahfooz Ahsan Nazki, AOR
Mr. Manjul Bajpai, Adv.
Mr. Ashish Prasad, Adv.
Ms. Mukta Dutta, Adv.
Mr. Pruthvi Dhinoja, Adv.
Mr. Vivek Rajan D.B. Adv.
Mr. Tejveer Singh Bhatia, Adv.
Mr. Mohit Paul, AOR
Ms. Rangoli Seth, Adv.
Ms. Vishakha Ahuja, Adv.
For Respondent(s) Mr. Gopal Jain, Sr. Adv.
Mr. Mahfooz Ahsan Nazki, AOR
Mr. Manjul Bajpai, Adv.
Mr. Ashish Prasad, Adv.
Ms. Mukta Dutta, Adv.
Mr. Pruthvi Dhinoja, Adv.
Mr. Vivek Rajan D.b, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Mahesh Agarwal, Adv.
Mr. Manu Krishnan, Adv.
Mr. Victor Das, Adv.
Mr. Chaitanya Safaya, Adv.
Ms. Anwesha Padhi, Adv.
Mr. Prateek Gupta, Adv.
Mr. E. C. Agrawala, AOR
Mr. Munawwar Naseem, AOR
Mr. Amrish Kumar, AOR
Ms. Radhika Gautam, AOR
Ms. Sheena Taqui, Adv.
Ms. Akansha Saini, Adv.
Mr. Shiv Vinayak Gupta, Adv.
Mrs. Bina Gupta, AOR
Mr. Tejveer Singh Bhatia, Adv.
Mr. Mohit Paul, AOR
Ms. Rangoli Seth, Adv.
Ms. Vishakha Ahuja, Adv.
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Mr. Mansoor Ali Shoket, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Nitin Kala, Adv.
Mr. Kunal Singh, Adv.
Mr. Tanmay Jain, Adv.
Ms. Kanishka Rawat, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
Subject to the orders of the Hon’ble The Chief Justice, list this matter before a Bench in which one of us, Satish Chandra Sharma, J., is not a member.
(BABITA PANDEY) (PREETI SAXENA)
AR-CUM-PS COURT MASTER (NSH)