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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Gujarat - Subsection

Section 58(1)(b) in The Gujarat Ayurved University Act, 1965

(b)teachers of the University may be appointed by the Chancellor after considering the recommendations of an Advisory committee consisting of the Vice-Chancellor, the Director of Education and such other person or persons, if any, as the Chancellor thinks fit to associate with them.