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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(4)(a) in The Western Orissa Development Council Act, 2000

(a)[ a Chairman to be nominated by Government, who shall be a person from the Council area; [Substituted vide Notification No. 10942 dated 19.7.2001 O.G.E.No. 1355 dated 19.7.2001.]