Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Andhra Pradesh - Subsection Section 35(4) in Dr. Y.S.R. Horticultural University Act, 2007 (4)The Comptroller shall manage the property and the investments of the University and tender advice in regard to its financial policy.
