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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(2) in Gujarat Minor Mineral Concession Rules, 2010

(2)The holder of a quarry lease granted under these rules shall pay yearly dead rent in respect of minor minerals specified in column 2 of Schedule-II, at the rates respectively specified against each minor mineral in column 3 thereof.