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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(1)(vi) in Jawaharlal Nehru Technological Universities Act, 2008

(vi)Four eminent persons representing Industry, Research and Development, Engineering and Technology, Physical and Social Sciences and public life etc., to be nominated by the Government.