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[Cites 0, Cited by 0] [Section 545] [Entire Act]

State of West Bengal - Subsection

Section 545(2) in Kolkata Municipal Corporation Act, 1980

(2)Every person so authorised shall, before entering upon any such land state the purpose thereof, and shall if so required by the owner or the occupier thereof, fence off so much of the land as may be required for such purpose.