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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(p3) in The West Bengal Panchayat Act, 1973

(p3)[ welfare of socially and educationally backward classes of citizens and, in particular, of the Scheduled Castes and the Scheduled Tribes;] [Clauses (p1) to (p5) inserted by W.B. Act 17 of 1992.]