Calcutta High Court (Appellete Side)
Sk Manu @ Sk Manuruddin Ali & Ors3 vs State Of West Bengal Opposite Party on 6 January, 2014
Author: Tarun Kumar Gupta
Bench: Tarun Kumar Gupta
First Sheet
HIGH COURT AT CALCUTTA
Civil Appellate Side
CASE NO. CRR/2348 of 2013
In the matter of SK MANU @ SK MANURUDDIN ALI & ORS3 Petitioner
versus
STATE OF WEST BENGAL Opposite Party
For Petitioner : P BHATTACHARYYA
For Respondent :
BEFORE : Hon'ble JUSTICE TARUN KUMAR GUPTA ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 06/01/14