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Calcutta High Court (Appellete Side)

Sk Manu @ Sk Manuruddin Ali & Ors3 vs State Of West Bengal Opposite Party on 6 January, 2014

Author: Tarun Kumar Gupta

Bench: Tarun Kumar Gupta

 First Sheet

                       HIGH COURT AT CALCUTTA

                        Civil Appellate Side




 CASE NO. CRR/2348 of 2013


 In the matter of SK MANU @ SK MANURUDDIN ALI & ORS3          Petitioner

                           versus

                      STATE OF WEST BENGAL                    Opposite Party


 For Petitioner      : P BHATTACHARYYA


For Respondent   :

BEFORE : Hon'ble JUSTICE TARUN KUMAR GUPTA ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 06/01/14