Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] Union of India - Subsection Section 38(2) in The Industries (Development And Regulation) Act, 1951 (2)[ Linoleum, whether felt based or jute based.] [Inserted by Act 67 of 1973, Section 4 (w.e.f. 7.2.1974)]
