Patna High Court - Orders
Ram Jee Rai vs State Of Bihar on 31 August, 2009
IN THE HIGH COURT OF JUDICATURE AT PATNA
Cr.Misc. No.13287 of 2009
RAM JEE RAI
Versus
THE STATE OF BIHAR
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02 31.08.2009When the case was taken up, prayer for accommodation/ adjournment was made.
As prayed for, list this matter after one week.
It is made clear that no further adjournment shall be granted on any ground.
P.K. (K.K. Mandal, J.)