Section 3(1) in Head Clerk, Class III, (Departmental Examination) Rules, 2013
(1)A person appointed as a Junior Assistant, Class III, shall required to pass the examination for promotion to the post of Head Clerk, Class III, within three chances and within a period of three years from the date of his regular appointment:Provided that a person belonging to the Scheduled Castes or Scheduled Tribes may be given one more chance which shall have to be availed of within a period of one year from the date of the expiry of the period mentioned in these rules:Provided further that, if the period for passing the examination as provided in these rules, expires before providing him the last chance available under these rules, the said period shall be deemed to have been extended until the date of the declaration of the result of the examination.
