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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(4)(a) in Uttar Pradesh Motor Vehicles Taxation Act, 1997

(a)Operates on a route length of not less than 200 kilometers except Lucknow, Kanpur route and stops only at District and Tahsil headquarters;