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[Cites 0, Cited by 1] [Section 1(4)] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(4)(b) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(b)The provisions of sub-section (4) of section 92 in so far as that sub-section relates to Consultative Committees and Sub-Committees thereof and of clause (xxi)(b) of sub-section (2) of section 116 shall be deemed to have come into force on the 28th November 1958.