Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45(7)] [Section 45] [Entire Act] State of Odisha - Subsection Section 45(7)(b) in The Orissa Self-Help Co-operatives Act, 2001 (b)receives a notice of a general body meeting called for the purpose of removing him/her from office, -