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State of Rajasthan - Section

Section 27 in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

27. Manner of furnishing complaints before the Rajasthan State Commission for Protection of Child Rights

.— The Rajasthan State Commission for Protection of Child Rights may set up a child help line for registration of complaints regarding violation of rights of the child under the Act, which may be monitored by it through on-line mechanism.