Gauhati High Court
Page No.# 1/2 vs The State Of Gujrat on 2 April, 2025
Page No.# 1/2
GAHC010027272024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : W.P.(Crl.)/3/2024
M/S ECHO MOTORS AND AUTOMOBILES PRIVATE LIMITED AND ANR
REPRESENTED BY ITS MANAGING DIRECTOR, KUMAR GAURAV,
PRESENTLY HAVING ITS REGISTERED OFFICE AT DHARAPUR, PO
DHARAPUR, DIST KAMRUP M ASSAM 781014
2: KUMAR GAURAV
S/O LATE UMESH KUMAR SINGH
RESIDENT OF SECTOR 2
PO NOONMATI
PS NOONMATI DIST KAMRUP M ASSAM 78102
VERSUS
THE STATE OF GUJRAT
REPRESENTED BY ITS SECRETARY HOME, C/O HOME DEPARTMENT, NEW
SACHIVALAYA, GANDHINAGAR, GUJRAT 382010
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
HOME DEPART.. JANATA BHAWAN
DISPUR
06
3:THE ATUL AUTO LIMITED
REPRESENTED BY JOGESHRANJAN SHATRUGHAN SINGH
HAVING ITS CORPORATE OFFICE AT NATIONAL HIGHWAY 8/B NR.
MICROWAVE TOWER
SHAPAR (VERAVAL) DISTRICT RAJKOT GUJRAT
AND REGISTERED OFFICE AT JIMMY TOWER
GONDAL ROAD
RAJKOT GUJRAT
36031
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Advocate for the Petitioner : MR. S N TAMULI, MS P DEKA
Advocate for the Respondent : GA, ASSAM, MR. A LAHKAR(R-3),MR. A CHAMUAH (R-3),MRS
S BARUAH(R-3)
BEFORE
HONOURABLE MRS. JUSTICE MITALI THAKURIA
ORDER
Date : --02.04.2025 Heard Mr. S.N. Tamuli, the learned counsel for the petitioners and also heard Mr. Y.N. Mahanta, the learned counsel appearing on behalf of Mr. A. Chamuah, the learned counsel for respondent no. 3.
On the submission made by learned counsel for both sides, let the matter be listed in 1st week of May, 2025.
JUDGE Comparing Assistant