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Gauhati High Court

Page No.# 1/2 vs The State Of Gujrat on 2 April, 2025

                                                                 Page No.# 1/2

GAHC010027272024




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : W.P.(Crl.)/3/2024

         M/S ECHO MOTORS AND AUTOMOBILES PRIVATE LIMITED AND ANR
         REPRESENTED BY ITS MANAGING DIRECTOR, KUMAR GAURAV,
         PRESENTLY HAVING ITS REGISTERED OFFICE AT DHARAPUR, PO
         DHARAPUR, DIST KAMRUP M ASSAM 781014

         2: KUMAR GAURAV
          S/O LATE UMESH KUMAR SINGH
          RESIDENT OF SECTOR 2
          PO NOONMATI
          PS NOONMATI DIST KAMRUP M ASSAM 78102

         VERSUS

         THE STATE OF GUJRAT
         REPRESENTED BY ITS SECRETARY HOME, C/O HOME DEPARTMENT, NEW
         SACHIVALAYA, GANDHINAGAR, GUJRAT 382010

         2:THE STATE OF ASSAM
          REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
         OF ASSAM
          HOME DEPART.. JANATA BHAWAN
          DISPUR
          06

         3:THE ATUL AUTO LIMITED
          REPRESENTED BY JOGESHRANJAN SHATRUGHAN SINGH
          HAVING ITS CORPORATE OFFICE AT NATIONAL HIGHWAY 8/B NR.
         MICROWAVE TOWER
          SHAPAR (VERAVAL) DISTRICT RAJKOT GUJRAT
         AND REGISTERED OFFICE AT JIMMY TOWER
          GONDAL ROAD
          RAJKOT GUJRAT
          36031
                                                                        Page No.# 2/2

Advocate for the Petitioner   : MR. S N TAMULI, MS P DEKA

Advocate for the Respondent : GA, ASSAM, MR. A LAHKAR(R-3),MR. A CHAMUAH (R-3),MRS
S BARUAH(R-3)




                                   BEFORE
                    HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                         ORDER

Date : --02.04.2025 Heard Mr. S.N. Tamuli, the learned counsel for the petitioners and also heard Mr. Y.N. Mahanta, the learned counsel appearing on behalf of Mr. A. Chamuah, the learned counsel for respondent no. 3.

On the submission made by learned counsel for both sides, let the matter be listed in 1st week of May, 2025.

JUDGE Comparing Assistant