Section 24(2)(iv) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

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State of Meghalaya - Subsection

Section 24(2)(iv) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(iv)to communicate as early as possible any other important information relating to all or any of the commodity of trade to the Chairman of the Managing Committee in general and to communicate in particular any attempt on the part of the dealers to dampen the price by forming dampen the price by forming an unholy syndicate;

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State of Meghalaya - Subsection

Section 24(2)(iv) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980