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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Jharkhand - Subsection

Section 33(1)(ii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(ii)the menu shall be prepared with the help of a nutritional expert or doctor to ensure balanced diet and variety in taste as per the minimum nutritional standard and diet scale;