Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 329] [Entire Act] Bengal Presidency - Subsection Section 329(e) in Police Regulations, Bengal , 1943 (e)If it be necessary to open the lock-up or to take out a prisoner, the officer-in-charge of the police post shall be called and the assistant of other constables taken if necessary.
