Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Haryana - Subsection Section 16(1) in The Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953 (1)The agent of a factory for the purposes of which an area has been assigned shall maintain a register in the prescribed form and manner.
