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State of Haryana - Section

Section 7 in Haryana Council of Homoeopathic System of Medicine Staff Regulations, 1996

7. Age.

[Section 54]. - No person shall be recruited to the Service by direct recruitment who is less than seventeen years or more than thirty-five years of age on the 1st January, next preceding the last date of submission of application to the Council :Provided that the appointing authority may for reasons to be recorded in writing relax the upper age limit for a category or class of person :Provided further that in the case of candidates belonging to Scheduled Castes, Scheduled Tribes and Backward Classes and Handicapped categories and other categories as specified by the Government from time to time, the upper age limit shall be such as may be fixed by the Government from time to time.