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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54(2)(a) in U.P. Area Development Act, 1976

(a)summoning and holding of meetings of the Authority, the time and place where such meetings are to be held , the conduct of business at such meetings and the number of persons necessary to form a quorum thereat;