Delhi High Court - Orders
Alkem Laboratories Ltd vs Alchem International Pvt. Ltd on 7 October, 2020
Author: Mukta Gupta
Bench: Mukta Gupta
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1050/2018
ALKEM LABORATORIES LTD. ..... Plaintiff
Represented by: Mr.Amit Sibal, Sr.Advocate with
Ms.Ishani Chandra, Mr.Sagar
Chandra, Mr.Ankit Rastogi and
Mr.Raghu Vinayak Sinha, Advocates.
versus
ALCHEM INTERNATIONAL PVT. LTD. ...... Defendants
Represented by: Mr.C.M. Lall, Sr.Advocate with
Ms.Nancy Roy, Ms.Ishita Jain and
Mr.Kshitiz Rao, Advocate.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 07.10.2020 The hearing has been conducted through Video Conferencing. I.A. 10101/2018 (under Order XXXIX Rule 1 and 2 CPC)
1. Early hearing of this application has already been allowed.
2. List for hearing on 4th December, 2020.
3. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
OCTOBER 07, 2020 'vn' Signature Not Verified Digitally Signed By:SANDEEP KUMAR CS(COMM) 1050/2018 Page 1 of 1 Signing Date:07.10.2020 21:07:53 This file is digitally signed by PS to HMJ Mukta Gupta