Uttarakhand High Court
Commissioner Of Income Tax Dehradun vs Sanjay Mohan Uniyal on 20 July, 2015
Author: K.M. Joseph
Bench: K.M. Joseph, V.K. Bist
I.T.A. No.24 of 2014 Hon'ble K.M. Joseph, C.J.
Hon'ble V.K. Bist, J. Mr. H.M. Bhatia, Advocate for the appellant.
Mr. Dinesh Chauhan and Mr. Tanuj Semwal, Advocate for the respondent. Heard learned counsel for the parties. Admit on the substantial question of law no.3.
(V.K. Bist, J.) (K.M. Joseph, C.J.) 20.07.2015 Arpzm