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[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

NCT Delhi - Subsection

Section 50(4)(e) in The Delhi Metro Airport Express Line, General Rules, 2010

(e)the train operator of the stalled train shall remain with his train and the train operator of the assisting train shall move to the other cab and report to the traffic controller that all passengers have been transferred and that his train is ready to move;