Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 30(1)] [Section 30] [Entire Act] State of Andhra Pradesh - Subsection Section 30(1)(a) in Andhra Pradesh General Sales Tax Act, 1957 (a)fails to pay within the time allowed, any tax assessed on him or any penalty levied, or any fee due from him, under this Act; or