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[Cites 0, Cited by 0] [Section 304] [Entire Act]

State of Rajasthan - Subsection

Section 304(5) in Rajasthan Land Revenue (Land Records) Rules, 1957

(5)The answer books shall be kept for six months after the announcement of the result. Any candidate, who wants a scrutiny of his marks or re-checking of his result may apply within one month, from the announcement of his result alongwith the deposit of a fee of Rs. 10/- for main as well as compartmental examination.