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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Madhya Pradesh - Subsection

Section 100(8) in The M.P. Cinemas (Regulation) Rules, 1972

(8)A certificate from any electric supply company or a licensed electrical contractor or from the Executive Engineer concerned that lighting conductors have been duly provided in the cinema building. Such certificate shall state the actual resistance to earth found by regular test in the case of such lighting contractors.