Delhi High Court - Orders
Rajendra Mankumar Agarwal & Ors vs Bibby Financial Services India Ltd on 8 November, 2023
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1818/2021
RAJENDRA MANKUMAR AGARWAL & ORS. ..... Petitioners
Through: Mr. Gaurav Kumar Singh and Mr.
Pawan Kumar, Advocate
versus
BIBBY FINANCIAL SERVICES INDIA LTD. ..... Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 08.11.2023
1. Learned counsel appearing for the petitioners submits that the respondent herein is willing to withdraw the complaint made before the learned Trial Court on the next date of hearing i.e. 24.11.2023.
2. Accordingly, renotify on 18.03.2024.
3. Interim orders to continue till the next date of hearing.
SAURABH BANERJEE, J NOVEMBER 8, 2023/akr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2023 at 03:59:53