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Delhi High Court - Orders

Rajendra Mankumar Agarwal & Ors vs Bibby Financial Services India Ltd on 8 November, 2023

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                                    *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +         CRL.M.C. 1818/2021
                                              RAJENDRA MANKUMAR AGARWAL & ORS. ..... Petitioners
                                                                                   Through:                 Mr. Gaurav Kumar Singh and Mr.
                                                                                                            Pawan Kumar, Advocate

                                                                                   versus

                                              BIBBY FINANCIAL SERVICES INDIA LTD.                                                  ..... Respondent
                                                                                   Through:                 None

                                              CORAM:
                                              HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                                                   ORDER

% 08.11.2023

1. Learned counsel appearing for the petitioners submits that the respondent herein is willing to withdraw the complaint made before the learned Trial Court on the next date of hearing i.e. 24.11.2023.

2. Accordingly, renotify on 18.03.2024.

3. Interim orders to continue till the next date of hearing.

SAURABH BANERJEE, J NOVEMBER 8, 2023/akr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2023 at 03:59:53