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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(10) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(10)The institution shall see that the number of pupils on roll and their average attendance or the number of persons deriving benefit from it, does not fall below the number fixed by the Government for the purpose from time to time but at least 30 in each year of Course, i.e. if it is a 5 year degree course, the number should be 150.