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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(4)(b) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

(b)A person associated with the Board under clause (a) for any purpose shall have a right to take part in the discussions but shall not have a right to vote at a meeting of the Board and shall not be a member for any other purpose.