Himachal Pradesh High Court
Swati Storewel Pvt. Ltd. vs . National Research on 23 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Swati Storewel Pvt. Ltd. vs. National Research .
Development Corporation& Ors.
RFA No.281 of 2005 23.03.2022 Present: Mr. Dushyant Dadwal, Advocate, for the appellant.
Mr. Prashant Sharma, Advocate, for respondent No.1 Respondents No. 2 and 3 proceeded ex parte vide order dated 22.10.2021 Mr. Mukul Sood, Advocate, for respondent No.3 Though respondent No.3 has been proceeded exparte on 22.10.2021, however, he is being represented by Mr. Mukul Sood, Advocate. Therefore, on request made on his behalf through counsel, ex parte order passed against the said respondent is recalled and he is permitted to join the proceedings..
List for hearing on 28.4.2022 (Vivek Singh Thakur) Judge March 23, 2022 (veena) ::: Downloaded on - 24/03/2022 20:11:15 :::CIS