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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(1)(i) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

(i)require any manufacturer or a dealer to give any information in his possession, with respect to the manufacture, storage and disposal of any Bio-fertilizer manufactured or in any manner handled by him;