Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Telangana - Subsection Section 30(vi) in Kaloji Narayana Rao University of Health Sciences Act, 1986 (vi)the procedure at meetings of the authorities including the quorum for the transaction of business at such meetings;
