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[Cites 0, Cited by 1] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(4) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013

(4)Notwithstanding anything contained in sub-section (3), any State Government or administrator of a Union territory may, by notification, extend the National Pension System to its employees.