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Rajasthan High Court - Jodhpur

Balsamand Aadarsh Vikas Samiti vs State And Ors on 19 January, 2023

Author: Nupur Bhati

Bench: Nupur Bhati

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                    S.B. Civil Writ Petition No. 4570/2016

                                   Balsamand Aadarsh Vikas Samiti
                                                                                                      ----Petitioner
                                                                       Versus
                                   State And Ors
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Govind Suthar
                                   For Respondent(s)         :     Mr. SS Rathore



                                                   HON'BLE DR. JUSTICE NUPUR BHATI

Order 19/01/2023 Learned counsel for the respondents seeks time to file reply to the application under Order 1 Rule 10 CPC.

Time prayed for is granted.

List after four weeks.

(DR. NUPUR BHATI),J surabhii/28- (Downloaded on 19/01/2023 at 11:27:28 PM) Powered by TCPDF (www.tcpdf.org)