Rajasthan High Court - Jodhpur
Balsamand Aadarsh Vikas Samiti vs State And Ors on 19 January, 2023
Author: Nupur Bhati
Bench: Nupur Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 4570/2016
Balsamand Aadarsh Vikas Samiti
----Petitioner
Versus
State And Ors
----Respondent
For Petitioner(s) : Mr. Govind Suthar
For Respondent(s) : Mr. SS Rathore
HON'BLE DR. JUSTICE NUPUR BHATI
Order 19/01/2023 Learned counsel for the respondents seeks time to file reply to the application under Order 1 Rule 10 CPC.
Time prayed for is granted.
List after four weeks.
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