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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in The Bureau of Energy Efficiency (Certification Procedures for Energy Managers) Regulations, 2010

(f)"National Examination" means a National Examination defined in clause (g) of sub-rule (1) of rule 2 of the Energy Conservation (Minimum Qualification for Energy Managers) Rules, 2006 and conducted accordingly under regulation 3;