Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111(1)] [Section 111] [Entire Act] Union of India - Subsection Section 111(1)(d) in The Manipur Municipalities Act,1994. (d)sell or lease the land forming such road or any part thereof, acquired for the purpose of such road or for any other purpose of this Act: