Section 116(d) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002
(d). Insert legibly the full name, description (occupation and calling and nationality of the applicant). In the case of a body corporate or firm the country of incorporation or the names and descriptions of the partners composing the firm and the nature of registration, if any, as the case may be, should be stated. [See rule 15.]
