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[Cites 1, Cited by 3]

Allahabad High Court

M/S Bahadur Rice Mill And Another vs State Of U.P. And 6 Others on 24 February, 2014

Bench: Vineet Saran, Manoj Kumar Gupta





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 66208 of 2013
 

 
Petitioner :- M/S Bahadur Rice Mill And Another
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- J.A. Azmi
 
Counsel for Respondent :- C.S.C.,R.K. Singh
 

 
Hon'ble Vineet Saran,J.
 

Hon'ble Manoj Kumar Gupta,J.

Disposed of.

For detailed order, see order of the date passed in writ petition no. 35296 of 2013 M/s. Maa Bhawani Rice Mill and another vs. State of U.P. and others and connected matters. A certified copy of the order passed today in writ petition no. 35296 of 2013 M/s. Maa Bhawani Rice Mill and another vs. State of U.P. and others and connected writ petitions will accompany the certified copy of this order.

(Manoj Kumar Gupta, J.)      (Vineet Saran, J.)
 
Order Date :- 24.2.2014
 
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