Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(vii) in The Disaster Management (Amendment) Act, 2025 (vii)in clause (i), after the word “situation”, the words “including the provisioning of disaster-resilient infrastructure” shall be inserted;
