Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 277(2)] [Section 277] [Entire Act]

State of Gujarat - Subsection

Section 277(2)(a) in The Gujarat Municipalities Act, 1963

(a)for the whole or any part of the State of Gujarat and for all or any municipality, and