Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 18A in The Code of Civil Procedure, 1908 18A. [Application of Order to execution proceedings.- The provisions of this Order shall apply so far as may be, to proceedings in execution of a decree or order.
