Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 21 in The Authority for Advance Rulings (Customs, Central Excise and Service Tax) Procedure Regulations, 2005 21. Supply of certified copies. - The Secretary may grant certified copies of documents, orders or advance rulings to the applicant or the Commissioner on a written request.
